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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(2) in Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982

(2)The scales of pay of the post in various Services shall be as given in Appendix A:Provided that the Government may revise the scale of posts in a Service, as it may deem proper from time to time.