Lok Sabha Debates
Need To Enact Law To Grant Dual Citizenship To Nris.-Laid on 28 May, 1998
Title: Need to enact law to grant dual citizenship to NRIs.-Laid PROF. PREM SINGH CHANDUMAJRA (PATIALA): Sir, a large number of NRIs who live in foreign countries have emotional attachment to their native country, i.e., India. They want to invest in India. But due to lack of citizenship, they have a fear of ownership to property. It has become more important when sanctions are imposed on our country. I request the Central Government to make a law for dual citizenship for NRIs.