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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(2)(e) in United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934

(e)to regulate the procedure to be followed by the Council -
(i)in conducting any enquiry under the proviso to section 21 (I) of the Act ; and
(ii)in withdrawing an order prohibiting or spending the entry of any name in the registers or in making a re-entry in the registers of the name of any nurse, Midwife assistant midwife, [auxiliary nurse-midwife or health visitor] [Substituted by section 17 (11) of U. P. Act XIV of 1960.] whose name has been removed from the registers ;