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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(9) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(9)The applicant shall carryout the required steps, changes or alterations and intimate the Supervisory Authority within 30 days (thirty) or such period as may be allowed by the Supervisory Authority.