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Transport Corp.Of India Ltd. Santnu ... vs Employee State Insurance Corp.. Deputy ... on 6 October, 2021

Bench: Ajay Rastogi, Abhay S. Oka

     ITEM NO.101                                COURT NO.14                SECTION III

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     CIVIL APPEAL                 NO(S).   3135/2011

     TRANSPORT CORP.OF INDIA LTD.
     SANTNU PATRA MANAGER LEGAL                                         APPELLANT(S)

                                                       VERSUS

     EMPLOYEE STATE INSURANCE CORP.
     DEPUTY REGIONAL DIRECTOR                                           RESPONDENT(S)


     Date : 06-10-2021 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE AJAY RASTOGI
                             HON'BLE MR. JUSTICE ABHAY S. OKA


     For Appellant(s)                  Mr.    Ritin Rai, Senior Advocate
                                       Ms.    Shally Bhasin, AOR
                                       Mr.    Rishi Maheshwari, Adv.
                                       Ms.    Anne Mathew, Adv.
                                       Ms.    Aditi Rao, Adv.



     For Respondent(s)                 Mr.    Atul Batra, Adv.
                                       Ms.    Praveena Gautam, AOR
                                       Mr.    Pawan Shukla, Adv.
                                       Mr.    Raja Ram, Adv.
                                       Mr.    Pranav Monga, Adv.
                                       Mr.    Aman S. Sharma, Adv.

                                       Mr. Kundan Mishra, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard.

Arguments concluded.

Judgment reserved.

(POOJA SHARMA) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH)