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Income Tax Appellate Tribunal - Rajkot

Classic Network Private Limited And ... vs The Income Tax Officer, Ward - 2(1)(1), ... on 30 April, 2025

IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH "SMC", RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA No.30/ RJT/2025 Assessment Year: (2018-19) Classic Network Pvt. Ltd. & The ITO, Backbone Enterprise Ltd., JV Ward-2(1)(1) 202, Arpan Complex Rajkot.

Kalawad Road, Opp: Swaminnarayan Vs. Temple Rajkot.

     PAN : AACAC 6960 G.
                (Appellant)                                (Respondent)


नधा रती क ओर से/Assessee by : Shri D.M. Rindani, ld.AR राज व क ओर से/Revenue by : Shri Abhimanyu Singh Yadav, ld.Sr.DR सुनवाई क तार ख /Date of Hearing : 13/03/2025 घोषणा क तार ख /Date of Pronouncement : 30/04/2025 आदे श / O R D E R Dr. ARJUNLAL SAINI AM;

Captioned appeal filed by the assessee, pertaining to Assessment Year 2018-19, is directed against the order passed by the Learned Commissioner of Income Tax (Appeal), National Faceless Appeal Centre (NFAC), Delhi, vide order dated 24.10.2024, which in turn arises, out of a penalty order passed by the National Faceless Assessment Centre, Delhi / Assessing Officer, dated 13.08.2021, u/s.272A(1)(d) of the Income Tax Act, 1961.

2. At the outset, Learned Counsel for the assessee submitted before the Bench that assessee wants to withdraw this appeal. The ld.Sr-DR for the Revenue did ITA No. 30/RJT/2025 Classic Network P. Ltd & Backnone Enterprise Ltd JV not raise any objection. Accordingly, I accept the prayer of the assessee to withdraw this appeal.

3. In the result, the appeal of the assessee, is dismissed, as withdrawn.

Order pronounced in the open court on 30/04/2025.

Sd/-

(Dr. A.L. SAINI) लेखा सद य/ACCOUNTANT MEMBER राजकोट /Rajkot दनांक/ Date: 30/04/2025 DKP Outsourcing Sr.P.S आदेश क ितिलिप अ ेिषत/ Copy of the order forwarded to :

                   अपीलाथ / The Appellant
                     यथ / The Respondent
                   आयकर आयु / CIT
                   आयकर आयु (अपील)/ The CIT(A)
                   िवभागीय ितिनिध, आयकर अपीलीय आिधकरण, राजकोट/ DR, ITAT, RAJKOT
                   गाडफाईल/ Guard File
                                         // True Copy //

                                                                  By order/आदे श से,


                                                                    सहायक पंजीकार
                                                           आयकर अपील य अ धकरण, राजकोट




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