Himachal Pradesh High Court
Hem Raj And Others vs . The Himachal Pradesh Gramin Bank And ... on 8 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Hem Raj and others Vs. The Himachal Pradesh Gramin Bank and another and connected matters CWP No. 391 of 2019 a/w CWP Nos. 599, 613, 834, 843, 869, 918 & 1081 of 2019 .
08.12.2022 Present: Mr. Shrawan Dogra, Senior Advocate, with Mr. Harsh Kalta, Advocate, Mr. Sanjeev Bhushan, Senior Advocate, with Mr. Rajesh Kumar Advocate, Ms. Anjali Soni Verma & Mr. Lovneesh Thakur, Advocates, for the petitioner(s) in the respective petitions.
Mr. Shivam Sharma, Advocate, vice Ms. Devyani Sharma, Advocate, for the Himachal Pradesh Gramin Bank in the respective petitions.
Mr. Sunil Kumar, Advocate, for the Punjab National r Bank in the respective petitions.
As jointly prayed for, list for consideration after four weeks.
(Ajay Mohan Goel) Judge December 08, 2022 (bhupender) ::: Downloaded on - 08/12/2022 20:37:41 :::CIS