(a)when on parade, engaged on any military duty or wearing the uniform of the Territorial Army -(i)strikes, or uses or offers violence to, or uses threatening or insubordinate language to, or behaves with contempt to, his superior officer; or(ii)Disobeys any standing order of, or lawful command given by, his superior officer; or(iii)neglects to obey a general or garrison order made specially applicable to the Territorial Army, by the Officer Commanding the unit to which he belongs; or(iv)is in a state intoxication; or(v)being a warrant officer or a non-commissioned officer strikes or ill-treats any person subject to the Army Act, 1950, or to the Act, who is his subordinate in rank or position;
