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Karnataka High Court

Smt J V Jayaprada Srinivas vs Smt Meena George on 14 December, 2009

Author: S.Abdul Nazeer

Bench: S.Abdul Nazeer

IN THE HIGH COURT OF KARNATAKA AT 

DATED THIS THE 14TH DAY 01:' DECEMBER_2(_3OEE":)'  A. K

BEFORE

THE HON'BLE MR.JUSTICE     

MIsc.cVL.No.22686;(2é09 _ REGULAR FIRST APPEAL1..1m.>1283;2eo9v_:(1N.1) BETWEEN:

Smt. JV. Jayapradex S1'iniyazV$ A W/0. B.S.Sri11i\/as' ._ Z Aged about 38 V . ' R/a. No.18, ;2*h » JP. i\T23.g3.__I'M__V1v~"='l'"i?Ii'éa§t::___ _ ~ ' E3a11ga1Qi'£e -- 78;' E _ _ ...APPEI.LANT [By S}fj.[\/LR.' 'i3n;11,, 1'.'.f,_eer1a Gt:'a--:-'gte V 'N/oi.' S4:-'i~..__Yash Géorge = ' 'Ag'e_c} 'ab'c>;:i~~.56 years

2..U §3L11'a11i _S/ Q.' '11.(}'::'' k.n0w'r1 Aged. about, 66 years AA and 2 are " -. HR/3.. N0.894, 10") Cross 2*"-' Phase. JP. Nagar 2*" Phase