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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Madhya Pradesh - Subsection

Section 88(2)(c) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(c)the development of facilities for educational vocational training and rehabilitation for various categories of juveniles coming within the purview of the Juvenile Justice System;