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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(2)(e) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

(e)Any other matter deemed appropriate for inclusion by the Commissioner or specified by the State Government from time to time.