Bombay High Court
Shri Shahaji Bhanudas Bhad, Prop. M/S. ... vs Hpcl Bio-Fuels, Limited Thr. Its ... on 1 October, 2018
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
kpd 1 / 1 M-ARPst-5095-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
ARBITRATION PETITION (ST) NO. 5095 OF 2018
Shahaji Bhanudas Bhad ... Petitioner
Versus
HPCL Bio-Fuels Ltd. ... Respondent
Mr. Tejas P. Hartalkar for the Petitioner.
CORAM : S.J. KATHAWALLA, J.
DATED : 1st OCTOBER, 2018 P.C.:
1. Not on board. Upon mentioning, taken on board.
2. The Learned Advocate appearing for the Petitioner on instructions seeks to withdraw the above Arbitration Petition. In view thereof, the above Arbitration Petition is disposed off as withdrawn.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 02/10/2018 ::: Downloaded on - 03/10/2018 01:52:07 :::