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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Sikkim - Subsection

Section 40(1)(h) in Sikkim Panchayat Act, 1993

(h)a market fee on persons exposing goods for sale in any market or on any place or any building or structure therein belonging to or under the control of the Gram Panchayat.