Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4A] [Entire Act] State of Uttar Pradesh - Subsection Section 4A(a) in The U.P. Government Servant's Conduct Rules, 1956 (a)strictly abide by any law relating to intoxicating drinks or drugs in force in any area in which he may happen to be for the time being;
