Section 21 in THE RASHTRIYA RAKSHA UNIVERSITY ACT, 2020
21. Officers of University.—
The following shall be the officers of the University, namely:—(a)Vice-Chancellor;(b)Pro Vice-Chancellor;(c)Registrar;(d)Dean;(e)Finance Officer; and(f)such other officers as may be laid down in the Statutes to be officers of the University.
