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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(1)(c) in The Himachal Pradesh Transfer of Land (Regulation) Act, 1968

(c)by acquisition by the State Government under the Land Acquisition Act, 1894. (1 of 1894).