Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(2)(h) in The M.P. Motoryan Karadhan Adhiniyam, 1991

(h)the time within which, the manner in which and the authority to which appeal may be preferred under Section 20;