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State of Rajasthan - Section

Section 7 in The Rajasthan Bhoodan Yagna Act, 1954

7. Duties of the Board.

(1)It shall be the duty of the Board to administer all land vested in it for the purpose of the Bhoodan Yagna.
(2)The Board shall, for the purposes of Bhoodan Yagna, perform such other functions and possess such other powers, as may be necessary in respect of such land.