Delhi High Court - Orders
Man Mohan Singh Dua vs Union Of India And Anr on 25 January, 2019
Bench: Chief Justice, V. Kameswar Rao
$~82
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 806/2019 & CM APPL.3552/2019
MAN MOHAN SINGH DUA ..... Petitioner
Through: Mr. Manoj Kr. Garg, Adv.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Vijay Joshi, SCGC for UOI
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 25.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.
List on 04.02.2019.
BY ORDER (COURT MASTER) JANUARY 25, 2019 ns