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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(5) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(5)Where a drat is proposed by the Executive Council the Kuladhipati may approve of such draft and pass the Statute or reject it or return it to the Executive Council for reconsideration either in whole or in part together with any amendment which he may suggest. . *