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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(4) in Punjab Major Accident Hazard Control Rules, 1993

(4)The Inspector and the Chief Inspector, shall compile information regarding major accidents, and make available a copy of the same to the Ministry of Environment and Forests through Directorate General Factory Advice Service and Labour Institutes and Ministry of Labour, Government of India.