Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19B] [Entire Act] Securities And Exchange Board Of India - Subsection Section 19B(1) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012 (1)The provisions of this Chapter shall apply to angel funds and schemes launched by such angel funds.
