Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 13 in The M.P. Agricultural Warehouse Act, 1947 13. Insurance of produce stored in warehouse. - Every warehouseman shall insure the produce stored in his warehouse against such risk and to such extent and in such manner as may be prescribed.
