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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Maharashtra - Subsection

Section 123(2)(m) in The Maharashtra Industrial Relations Act, 1946

(m)the officers members of the office staff and members of approved unions to be authorised under section 25 and the manner in which and the conditions subject to which the rights under the section shall be exercised;