Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 1 in The Bengal Land-Revenue Sales (Amendment) Act, 1862

1.

[* * * *] [Section 1 Repealed by Act, 12 of 1873.]