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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(6)(ii) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(ii)The assistance under this item will be available only for the medical treatment of the member, his/her father, mother, spouse, sons, daughters and dependent grand children :