Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 12 in The Punjab Vaccination Rules, 1959 12. Nature of vaccine lymph to be used. - Vaccine lymph obtained from the Punjab Hygiene and Vaccine Institute, shall ordinarily be used in the performance of vaccination.
