Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act] State of Maharashtra - Subsection Section 5(6)(d) in The Maharashtra Prevention Of Begging Act, 1959 (d)such other matters as may, in the opinion of the court require to be taken into consideration in the interest of the beggar.