Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20A(2)] [Section 20A] [Entire Act]

Union of India - Subsection

Section 20A(2)(c) in The North-Eastern Areas (Reorganisation) Act, 1971

(c)in sub-paragraph (2) of paragraph 9, the words "in his discretion" had been omitted;