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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Chattisgarh - Subsection

Section 95(1) in The Chhattisgarh Co-Operative Societies Act, 1960

(1)The Government may, for the whole or any part of the State and for any society or class of societies, make rules for the conduct and regulation of the business of such society or class of societies and for carrying out all or any of the purposes of this Act.