Madras High Court
R.Mani vs S.Sadayandi on 10 April, 2026
Author: P.Velmurugan
Bench: P. Velmurugan
CONT P No. 1287 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 10-04-2026
CORAM
THE HONOURABLE MR JUSTICE P. VELMURUGAN
CONT P No. 1287 of 2026
R.Mani
S/o. Rathinam,
No.10, Bajanaikovil Street,
Gonipalayam Uthukottai,
Tiruvalur District
Petitioner
Vs
Mr.S.Sadayandi
The Inspector of Police,
T2, Ambattur Estate Police Station,
Ambattur Estate, Chennai.
Contemnor
PRAYER
To initiate contempt proceedings against the Respondent and punish for
disobedience the order dated 10.06.2025 passed by this Hon'ble court in
Crl.OP.No.13915 of 2025.
For Petitioner: Mr.S.C.Pratheep Ashok Kumar
For Contemnor: Mr.A.Gokulakrishnan
Additional Public Prosecutor
ORDER
Mr.A.Gokulakrishnan, learned Additional Public Prosecutor takes notice on behalf of the contemnor and seeks time to take instructions.
List on 17.04.2026.
10-04-2026 ss https://www.mhc.tn.gov.in/judis CONT P No. 1287 of 2026 To
1.S.Sadayandi The Inspector of Police, T2, Ambattur Estate Police Station, Ambattur Estate, Chennai.
https://www.mhc.tn.gov.in/judis CONT P No. 1287 of 2026 P.VELMURUGAN J.
ss CONT P No. 1287 of 2026 10-04-2026 https://www.mhc.tn.gov.in/judis