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[Cites 0, Cited by 0] [Section 101(3)] [Section 101] [Entire Act]

State of Maharashtra - Subsection

Section 101(3)(a) in Maharashtra Public Universities Act, 2016

(a)a retired Vice-Chancellor or an eminent educationist having wide experience in the field of education, who shall not be connected with the university or any college or institution under its jurisdiction as the Chairperson ;