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[Cites 0, Cited by 0] [Section 27A(2)] [Section 27A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27A(2)(b) in The M.P. Excise Act, 1915

(b)any duty on an excisable article produced outside India and imported into the [State] [Substituted by M.P Act No. 23 of 1958.] whether across a customs frontier as defined by the Central Government or not;