Section 2(ff) in The U.P. Entertainments and Betting Tax Act, 1979
(ff)[ 'Direct-to-Home (DTH) Broadcasting Service' means a service for multichannel distribution of programmes direct to subscriber's premises without passing through an intermediary such as a cable operator by uplinking to a satellite system;] [Vide Uttarakhand Act No. 4 of 2009.]
