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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Haryana - Subsection

Section 98(h) in The Punjab Land Revenue Act, 1887

(h)[ cost of training recoverable by the State Government from a trainee in an Industrial Training Institute or Centre under the Craftsman Training Scheme and the expenses incurred for its recovery;] [Substituted vide Haryana Act No. 20 of 1975.]