Supreme Court - Daily Orders
Ranganathan vs The Idol Of Sri Ranganathanswamy Koil ... on 17 October, 2024
ITEM NO.23 REGISTRAR COURT SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 24782/2023
RANGANATHAN & ANR. Petitioner(s)
VERSUS
THE IDOL OF SRI RANGANATHANSWAMY KOIL PANGUNI MADHAM ETTAM
THIRUVIZHA MANDAGAPADI THANNEERPANDHAL DHARMAM & ORS.Respondent(s)
Date : 17-10-2024 This petition was called on for hearing today.
For Petitioner(s)
Mr. G. Ananda Selvam, Adv.
Mr. Mayil Samy K, Adv.
Ms. Sonali Jain, Adv.
Mr. Dinesh Bahadur Singh, Adv.
Mr. Rajesh Kanna, Adv.
Mr. Habib Muzaffar, Adv.
Mr. Anand Dilip Landge, AOR
For Respondent(s)
Ms. Jyoti Parasher, Adv.
Ms. E. R. Sumathy, AOR
Mr. S. Prakash, Adv.
Mr. A. Syed Musthaba, Adv.
Mr. J. Vijaykumari, Adv.
Mr. J. Joseph Zinoson, Adv.
Giyaan Arora, Adv.
Ms. Aswathi M.k., AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Respondent Nos.1 and 4 have failed to file counter Digitally signed by PRIYANKA MALIK Date: 2024.10.18 affidavit, despite the grant of last opportunity.
17:25:02 IST Reason: Hence,
further opportunity is hereby declined.
contd….
-2-Ld.Counsel for the petitioner has failed to take fresh steps and to file fresh particulars for service on respondent Nos.2 and 3, despite the grant of last opportunity.
Registry to process the matter for listing before the Hon’ble Judge in Chambers for necessary directions.
SUJATA SINGH Registrar rd