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Supreme Court - Daily Orders

M/S Parle Agro Pvt. Ltd vs The Commissioner Of Commercial Tax on 8 April, 2025

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.35                             COURT NO.4                  SECTION IV-C

                                S U P R E M E C O U R T O F         I N D I A
                                        RECORD OF PROCEEDINGS

              PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C)            NO(S).     21511/2019

     [Arising out of impugned final judgment and order dated 08-03-2019
     in WP No. 777/2018 passed by the High Court of Chhattisgarh at
     Bilaspur]

     M/S PARLE AGRO PVT. LTD.                                            Petitioner(s)

                                                   VERSUS

     THE COMMISSIONER OF COMMERCIAL TAX & ORS.                           Respondent(s)

     (IA No. 171029/2022 - APPLICATION                      FOR   PERMISSION    AND IA No.
     153202/2019      -      PERMISSION                      TO       FILE        ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 08-04-2025 This matter was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE ABHAY S. OKA
                          HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s):             Mr. Rajesh Kumar, AOR
                                    Mr. Praveen Agnihotri, Adv.
                                    Mr. Rahul Krishna, Adv.
                                    Mr. Devavrat Anand, Adv.
                                    Mr. Raj Kumar Prasad, Adv.

     For Respondent(s):             M/s. VMZ Chambers, AOR

                                    The Court made the following
                                             O R D E R

Not taken up.

List on 19th August, 2025.

(ASHISH KONDLE) (AVGV RAMU) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHISH KONDLE Date: 2025.04.09 18:40:16 IST Reason: