Supreme Court - Daily Orders
M/S Parle Agro Pvt. Ltd vs The Commissioner Of Commercial Tax on 8 April, 2025
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.35 COURT NO.4 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 21511/2019
[Arising out of impugned final judgment and order dated 08-03-2019
in WP No. 777/2018 passed by the High Court of Chhattisgarh at
Bilaspur]
M/S PARLE AGRO PVT. LTD. Petitioner(s)
VERSUS
THE COMMISSIONER OF COMMERCIAL TAX & ORS. Respondent(s)
(IA No. 171029/2022 - APPLICATION FOR PERMISSION AND IA No.
153202/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 08-04-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s): Mr. Rajesh Kumar, AOR
Mr. Praveen Agnihotri, Adv.
Mr. Rahul Krishna, Adv.
Mr. Devavrat Anand, Adv.
Mr. Raj Kumar Prasad, Adv.
For Respondent(s): M/s. VMZ Chambers, AOR
The Court made the following
O R D E R
Not taken up.
List on 19th August, 2025.
(ASHISH KONDLE) (AVGV RAMU) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHISH KONDLE Date: 2025.04.09 18:40:16 IST Reason: