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State of Tamilnadu - Section

Section 14 in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

14. Whether structural stability certificate of the school building issued by the Executive Engineer of the Public Works Department and the sanitary certificate issued by the Health Officer have been enclosed.

DeclarationOn behalf of the Management of the School, I hereby declare that all the requirements specified in the rules have been fulfilled. Station: Date: Correspondent/Manager/Secretary.Annexure IProcedure for Payment of Pay and Allowances to Teacher and other Persons Employed in Minority Schools