Jammu & Kashmir High Court
J. D. A Th. V.C vs Sudershan Bhalla And Others on 29 January, 2021
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Sr. No. 202
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Video Conferencing)
OWP 1039/2017
IA(1/2017)
J. D. A Th. V.C
.... Petitioner(s)
Through:- None
v/s
Sudershan Bhalla and others
.... Respondent(s)
Through:- Mr. Sachin Gupta, Advocate
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
Record of the J&K Special Tribunal, Jammu pertaining to File No. STJ/70/2017 decided on 16.05.2017 send for by this Court vide order dated 27.11.2020 has been received.
Await appearance of learned counsel for the petitioner. Adjourned.
List on 15.02.2021.
(JAVED IQBAL WANI) JUDGE Jammu 29.01.2021 Bir BIR BAHADUR SINGH 2021.01.30 14:41 I attest to the accuracy and integrity of this document