Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(2)(d) in The Bihar Mica Act, 1947

(d)the authority to whom and the manner in which licensees [and registered proprietors] [Substituted by Act 28 of 1953.] shall notify the place or places at which they store or prepare mica for sale;