Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 30 in Orissa Administrative Tribunal (Procedure) Rules, 1986 30. Dress for the Members and Staff of the Tribunal. - The dress for the Members of the Tribunal (Including Chairman) and members of the staff of the Tribunal shall be such as the Chairman may specify.
