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State of Uttar Pradesh - Section

Section 10 in The United Provinces Fire Service Act, 1944

10. Expenditure on the Fire Service. -

The entire expenditure of the U.P. Fire Service shall be met out of the revenues of the [State Government] [Substituted by the A.O. 1950 for (Provincial Govt.).] provided that the [State Government] [Substituted by the A.O. 1950 for (Provincial Govt.).] may recover from any local authority of the town such contribution towards the cost of the Fire Service in the town as it may direct from time to time.