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Calcutta High Court

T.C.I. Finance Ltd vs Rajendra Prosad Sharma on 19 June, 2008

Author: Jayanta Kumar Biswas

Bench: Jayanta Kumar Biswas

ORDER SHEET C.S.No. 113 of 2001 IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE T.C.I. FINANCE LTD.

-Versus-

RAJENDRA PROSAD SHARMA. Before:

The Hon'ble Justice JAYANTA KUMAR BISWAS.
Date: June 19, 2008.
The Court: None appears. Let the suit go out of list.
(Jayanta Kumar Biswas, J) A/s.