[Cites 0, Cited by 2]
[Section 7]
[Entire Act]
State of Tamilnadu - Subsection
Section 7(2) in Tamil Nadu Private Universities Act, 2019
| (i) | The Secretary to Government, in-charge of HigherEducation Department. | - | Chairman |
| (ii) | Former or serving Vice-Chancellor of the StateUniversity. | - | Member |
| (iii) | The Commissioner of Technical Education. | - | Member Secretary |
| (iv) | The Director of Collegiate Education. | - | Member |
| (v) | The Collector of the District where the PrivateUniversity is proposed to be established. | - | Member |