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State of Madhya Pradesh - Section

Section 4 in The M.P. Zila Panchayats (Accounts) Rules, 1999

4. Method of maintaining accounting records.

- The account books and registers shall be bound and pages serially numbered before being brought into use. The Chief Executive Officer or Officer nominated by him for this purpose shall authenticate and certify on the first page of each book the number of pages contained therein.