Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Rajasthan - Subsection Section 25(2) in Rajasthan Police Subordinate Service Rules, 1989 (2)[ ***] [Deleted 'Sub-rule(2) ' by Notification No. G.S.R. 106, dated 22.2.2011 (w.e.f. 14.8.1989).]
