Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] State of Uttarakhand - Subsection Section 13(2)(b) in The Uttarakhand Water Tax on Electricity Generation Act, 2012 (b)Any other activity performed or caused to be performed by the Commission under this section in relation to the scheme of the user.