Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Jammu-Kashmir - Subsection Section 85(3) in The Jammu and Kashmir Christian Marriage and Divorce Act, 1957 (3)that either party was a lunatic or idiot at the time of the marriage ;
