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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(1) in The Delhi Prevention Of Begging Rules, 1960

(1)A person desiring to solicit or receive money or food or gifts for any purpose shall apply for a permit to the Deputy Commissioner, Delhi;The application shall contain the following particulars:-
(a)full name of the applicant,
(b)his age,
(c)his occupation,
(d)his address,
(e)the period, the purpose, and the manner of collection of money, or food or gifts,
(f)the methods of its disposal and the area within which the disposal is to be made.