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State of Uttar Pradesh - Section

Section 59 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

59. Sale of trees, bamboos, etc. and other produce of land or water.

- The above provisions shall apply mutatis mutandis to sale of trees, grass, sarpat, pula, bamboos, wood, fruit, flowers, leaves, or any other produce of land or water.Tanks, Pond, Fisheries and Water Channels